NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUNKARA NAGALAXMI

JUDGEMENT

(1.) All these appeals arise out of same accident. However, four different OP's were filed by the claimants of the each deceased before the Motor Accident Claims Tribunal, Khammam.

(2.) The facts of the case, as recorded in the respective OP's, are as under: OP.No.1354 of 2009:

(3.) Heard both sides.