LAWS(TLNG)-2021-11-158

INFOSYS LTD. Vs. DEPUTY COMMISSIONER

Decided On November 05, 2021
Infosys Ltd. Appellant
V/S
DEPUTY COMMISSIONER Respondents

JUDGEMENT

(1.) Though W.P.No.616 of 2020 is not listed today, we have requisitioned the record of the said case, as the subject matter of the said writ petition is identical to that of W.P.No.527 of 2020 and this order will dispose of both W.P.Nos.527 and 616 of 2020.

(2.) Heard Mr. T.Sruyanarayana, learned counsel for the petitioner and Mr.L.Venkateshwar Rao, learned counsel representing Mr.K.Raji Reddy, learned Senior Standing Counsel for the Commercial Tax Department.

(3.) Issue relates to rejection of claim of refund of the petitioner.