KAMADHENU TRADERS Vs. STATE OF TELANGANA

Referred Judgements :-

CH.TIKA RAMJI V. STATE OF U.P [REFERRED TO]
STATE OF MADRAS V. GANNON DUNKERLEY [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE,BOMBAY-I V. M/S.PARLE EXPORTS [REFERRED TO]
RAMAVATAR BUDHAIPRASAD VS. ASSISTANT SALES TAX OFFICER AKOLA [REFERRED TO]
CALCUTTA GAS COMPANY PROPRIETARY LIMITED VS. STATE OF WEST BENGAL [REFERRED TO]
KANNAN DEVAN HILLS PRODUCE VS. STATE OF KERALA [REFERRED TO]
PYARALI K TEJANI VS. MAHADEO RAMCHANDRA DANGE [REFERRED TO]
SHAH ASHU JAIWANT VS. STATE OF MAHARASHTRA [REFERRED TO]
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED R B LACHMANDAS SUGAR AND GENERAL MILLS PRIVATE LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
AJOY KUMAR BANERJEE UMED SINGH VS. UNION OF INDIA [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
INDIA CEMENT LIMITED VS. STATE OF TAMIL NADU [REFERRED TO]
SYNTHETICS AND CHEMICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
KHODAY DISTILLERIES LIMITED VS. STATE OF KARNATAKA [REFERRED TO]
P N KRISHNA LAL VS. GOVERNMENT OF KERALA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
KRISHAN GOPAL SHARMA VS. GOVERNMENT OF N C T OF DELHI [REFERRED TO]
SIEL LIMITED VS. UNION OF INDIA [REFERRED TO]
S PRAKASH VS. K M KURIAN [REFERRED TO]
ITC LIMITED VS. AGRICULTURAL PRODUCE MARKET COMMITTEE [REFERRED TO]
S SAMUEL M D HARRISONS MALAYALAM VS. UNION OF INDIA [REFERRED TO]
GODAWAT PAN MASALA PRODUCTS I P LIMITED VS. UNION OF INDIA [REFERRED TO]
JOSHY K.V. VS. STATE OF KERALA [REFERRED TO]
M/S. GULATI & CO. VS. COMMISSIONER OF SALES TAX, U.P., LUCKNOW [REFERRED TO]