LAWS(TLNG)-2021-11-162

UNION OF INDIA Vs. Y.R. GETTIYAWAR

Decided On November 25, 2021
UNION OF INDIA Appellant
V/S
Y.R. Gettiyawar Respondents

JUDGEMENT

(1.) The parties are referred to as arrayed before the Central Administrative Tribunal.

(2.) Heard Mr. Siva learned counsel for the applicant and the Mr.P.Bhaskar learned standing counsel for Railways.

(3.) Applicant joins service as Ticket Collector and earned promotions as Travelling Ticket Examiner, Head Travelling Ticket Examiner (HTTE), and Travelling Ticket Inspector (TTI). The scale of pay of HTTE was 5000-8000/- and scale of pay of Travelling Ticket Examiner was 5500-9000/-.