LAWS(TLNG)-2021-6-81

A. MAHIKANTH Vs. STATE OF TELANGANA

Decided On June 14, 2021
A. Mahikanth Appellant
V/S
State of Telangana Respondents

JUDGEMENT

(1.) Since the issues raised in all these writ petitions are one and the same, they are heard together and being disposed of by this common order.

(2.) For the sake of convenience, the facts in W.P.No.24594 of 2020 are hereunder discussed:-

(3.) W.P.No.24594 of 2020 is filed seeking the following relief :-