(1.) This writ petition is filed seeking the following relief:
(2.) The Registry of this Court has returned the writ petition, raising the following objection:-
(3.) Learned counsel for the petitioner has re-submitted the writ petition with the following explanation:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN