LAWS(TLNG)-2021-3-159

COLONIAL CONSTRUCTION PVT. LTD Vs. NARAYANAM NAGESWAR RAO

Decided On March 16, 2021
Colonial Construction Pvt. Ltd Appellant
V/S
Narayanam Nageswar Rao Respondents

JUDGEMENT

(1.) This Civil Miscellaneous Appeal is preferred against order dt.10/12/2020 passed in I.A. No.1065 of 2017 in O.S .No.173 of 2017 by the XVI Additional District and Sessions Judge - cum - III Additional Family Court, Malkajgiri, Ranga Reddy District.

(2.) The appellants herein are defendants in the suit. The suit filed by the respondents

(3.) The said suit is a summary suit filed by the respondents /plaintiffs under Order XXXVII of the Code of Civil Procedure (CPC) against the appellants/defendants for: