REGENT COMPUTRONICS PVT. LTD.

Saket Mithalia Residents Association Appellant

V/S

State of Telangana Respondents

Referred Judgements :-

T.P. DOVER V. LODGE VICTORIA [REFERRED TO]
CO OPERATIVE CENTRAL BANK LIMITED VS. ADDITIONAL INDUSTRIAL TRIBUNAL ANDHRA PRADESH [REFERRED TO]
KULCHHINDER SINGH VS. HARDAYAL SINGH BRAR [REFERRED TO]
DAMAN SINGH VS. STATE OF PUNJAB [REFERRED TO]
TEKRAJ VASANDI ALIAS K L BASANDHI VS. UNION OF INDIA [REFERRED TO]
HYDERABAD KARNATAKA EDUCATION SOCIETY VS. REGISTRAR OF SOCIETIES [REFERRED TO]
ZOROASTRIAN CO OPERATIVE HOUSING SOCIETY LTD VS. DISTRICT REGISTRAR CO OPERATIVE SOCIETIES [REFERRED TO]
NEW INDIA CO OPERATIVE HOUSING SOCIETY LTD VS. MUNICIPAL CORPORATION OF GREATER MUMBAI [REFERRED TO]
SARJAN CO OPERATIVE HOUSING SOCIETY LTD VS. SURAT MUNICIPAL CORPORATION [REFERRED TO]
KONASEEMA CO OP CENTRAL BANK LTD VS. N SEETHARAMA RAJU [REFERRED TO]
SRINIVASA RAO KOTHAPALLI VS. APPA RAO MUKKAMALA [REFERRED TO]
MADHAVNAGAR COOPERATIVE HOUSING SOCIETY LIMITED & ANOTHER VS. JOINT REGISTRAR AND MEMBER, BOARD OF NOMINEES, SURAT & OTHERS [REFERRED TO]

JUDGEMENT

(1.) The petitioner, a Society registered under the provisions of Andhra Pradesh Societies Registration Act, 2001, filed the present writ petition under Article - 226 of the Constitution of India, to declare the proceedings Lr.No.06955/C1/LNZ/GHMC/2021-1, dtd. 6/7/2021, issued by respondent No.3 under Sec. - 450 of the GHMC Act, 1955, as illegal and unjust, and for a consequential direction to revoke / cancel the Building Permit No.3/C1/06693/2021, dtd. 10/5/2021, issued in favour of respondent No.4.

(2.) Heard Mr. Pottigari Sridhar Reddy, learned counsel for the petitioner, learned Government Pleader for Municipal Administration and Urban Development appearing on behalf of respondent No.1, Mr. Sampath Prabhakar Reddy, learned Standing Counsel for GHMC appearing on behalf of respondent Nos.2 and 3 and Mr. M.S. Srinivasa Iyengar, learned counsel for respondent No.4.

(3.) FACTS:

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SAKET MITHALIA RESIDENTS ASSOCIATION Vs. STATE OF TELANGANA

Referred Judgements :-

JUDGEMENT

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