G. GLORIA Vs. STATE OF TELANGANA

Referred Judgements :-

DILBAGH RAI JARRY VS. UNION OF INDIA [REFERRED TO]
MADRAS PORT TRUST VS. HYMANSHU INTERNATIONAL [REFERRED TO]
BHAG SINGH VS. UNION TERRITORY OF CHANDIGARH [REFERRED TO]
URBAN IMPROVEMENT TRUST BIKANER VS. MOHAN LAL [REFERRED TO]
DR. S. SHOBA RANI VS. THE STATE REORGANIZATION DEPARTMENT REP BY ITS SECRETARY, GENERAL ADMINISTRATION (SR) DEPARTMENT, A.P. SECRETARIAT, HYDERABAD AND OTHERS [REFERRED TO]