ALLADI PEDDABBAIAH Vs. GOVERNMENT OF ANDHRA PRADESH

JUDGEMENT

(1.) This writ petition is being disposed of at the admission stage with the consent of both parties.

(2.) This writ petition is filed seeking the following relief:

(3.) Heard Sri A. Prabhakar Rao, learned counsel for the petitioner, and the Government Pleader for Mines & Geology appearing for the respondents.