(1.) Learned counsel for the Appellants seeks to withdraw this Civil Miscellaneous Appeal.
(2.) Recording the same, the Civil Miscellaneous Appeal is dismissed as withdrawn.
(3.) Pending miscellaneous petitions, if any, in this Civil Miscellaneous Appeal shall also stand dismissed. No costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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