P. CHANDRASEKHAR RAO Vs. STATE OF TELANGANA

JUDGEMENT

(1.) The 1st petitioner was working as a Lecturer in Commerce in Government Degree College, Madhira, Khammam District. He had been initially appointed as a Lecturer on 07.08.1992 and had retired on 30.04.2018.

(2.) The 2nd petitioner is working as a Lecturer in Commerce in SGA Government Degree College, Yellamanchili, Visakhapatnam District.

(3.) While the 1st petitioner belongs to Srikakulam District which now falls in the residuary State of Andhra Pradesh, the 2nd petitioner belongs to Hyderabad District in the new State of Telangana which is carved out after 02.06.2014.