COMMERCIAL STEEL COMPANY Vs. ASSISTANT COMMISSIONER

JUDGEMENT

(1.) The petitioner herein is a proprietary concern engaged in the business of Iron and Steel and is a registered dealer on the rolls of the Hyderabad Rural STU-I, Centre Jurisdiction, Gajularamaram, Hyderabad (2nd respondent).

(2.) The petitioner was allotted GST No.36AAMPA4421B2ZC.

(3.) The petitioner purchased goods from a dealer M/s. JSW Steel Limited, Vidyanagar, Karnataka vide Tax Invoice No.19UJ2900401551 dt.11.12.2019 valued at Rs.3,52,920.74.