SRIKEERTI REDDI PINGLE Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri Vedula Srinivas, counsel for the petitioner and the Additional Advocate General for respondents 1 and 2.

(2.) The petitioner herein is a foreign national, whose father is of Indian origin and who is residing in the USA.

(3.) The petitioner completed Class-XII at Conard High School under West Hartford Board of Education, Connecticut, USA.