REGENT COMPUTRONICS PVT. LTD.

Ittireddy Mangavva Appellant

V/S

State of Telangana Respondents

Referred Judgements :-

CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
SPECIAL LAND ACQUISITION OFFICER VS. MAHABOOB [REFERRED TO]
BONDU RAMASWAMY VS. BANGLORE DEVELOPMENT AUTHORITY [REFERRED TO]
RELIANCE NATURAL RESOURCES LTD VS. RELIANCE INDUSTRIES LTD [REFERRED TO]
NARMADA BACHAO ANDOLAN VS. STATE OF MADHYA PRADESH [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
MANOHAR LAL SHARMA VS. PRINCIPAL SECRETARY [REFERRED TO]
UDDAR GAGAN PROPERTIES LTD VS. SANT SINGH & ORS [REFERRED TO]

JUDGEMENT

(1.) Kochhaguttapalli village is a hamlet of Allipur village, Chelkalapalli Gram Panchayat, Chinnakodur Mandal in Siddipet District of the Telangana State.

(2.) The State proposed to acquire agricultural lands and houses of the petitioners in this village for Anatagirisagar Reservoir (also called as Annapurna Reservoir).

(3.) The Anatagirisagar Reservoir is one of a series of reservoirs proposed by the State of Telangana as part of Kaleswaram Irrigation Project.

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ITTIREDDY MANGAVVA Vs. STATE OF TELANGANA

Referred Judgements :-

JUDGEMENT

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