PRAKASH GODARA Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) These writ petitions have been filed by the petitioners seeking direction to the respondents to award bonus marks as per the certificate of experience as issued for the recruitment procedure for Nurse Gr. II pursuant to the advertisement dtd. 30/5/2018.

(2.) The petitioners applied for the post of Nurse Gr. II pursuant to the advertisement dtd. 30/5/2018 (Annex.2). The advertisement provided for award of bonus marks based on experience. The relevant portion in this regard, reads as under:-

(3.) A perusal of the above condition indicates that experience was to be counted till the date of issuance of the advertisement i.e. 30/5/2018. The advertisement further provided that for each completed year's experience, 10 marks were to be granted with maximum of 30 marks.