(1.) The matter comes up on an application for taking compromise on record.
(2.) For the reason stated in the application, the application is allowed.
(3.) The matter is taken up today itself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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