(1.) Vide this order above mentioned two appeals would be disposed of.
(2.) Appellants have filed the above mentioned appeals challenging their conviction and sentence as ordered by the Trial Court vide judgment/order dtd. 11/4/2014.
(3.) Appellants were convicted and sentenced as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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