LAWS(RAJ)-2019-10-78

CCE & ST-JAIPUR-I Vs. NEERAJ MOOLRAJANI

Decided On October 17, 2019
Cce And St-Jaipur-I Appellant
V/S
Neeraj Moolrajani Respondents

JUDGEMENT

(1.) There is delay of 93 days in filing of the appeal. Application No. 1147/2018 has been filed under Section 5 of the Limitation seeking condonation of delay in filing of the appeal.

(2.) For the reasons mentioned in the application, the same is allowed. Delay in filing of the appeal is condoned.

(3.) Heard learned counsel for the parties.