RAGHUVEER SINGH Vs. KEERTI

JUDGEMENT

(1.) Civil Misc. Application No. 01/18:- For the reasons stated in the application delay in filing the appeal is condoned.

(2.) The application is allowed.

(3.) The appellant denied that he is receiving Rs.25,000.00 per month salary as a Supervisor but has withheld his monthly pay slip as a Supervisor.