(1.) Learned counsel appearing for the petitioners seeks a week's time to file additional affidavit and to place on record relevant documents.
(2.) Time prayed for is allowed.
(3.) List the matter on 18/7/2019. Interim order shall continue till then.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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