(1.) An application has been filed by the petitioner seeking preponment of the date fixed by the office.
(2.) For the reasons mentioned in the application, the same is allowed.
(3.) The matter is taken up for orders.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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