GAJENDRA SINGH Vs. STATE

JUDGEMENT

(1.) Members of the Bar are abstaining from work today.

(2.) This Hon'ble Court had passed the following order on 29/1/2019:-

(3.) In compliance of the aforequoted order, the then Superintendent of Police Shri Parish Deshmukh appears in person before this Court today and explains that the required call details and tower locations were part of CDR and as required were furnished to the petitioner.