GURMOHAN KATARIA Vs. SONU RANI

JUDGEMENT

(1.) The appeal is reported to be barred by limitation for 69 days. It is accompanied by an application under Sec. 5 of the Limitation Act.

(2.) The application is not opposed by the respondent.

(3.) Accordingly, the application under Sec. 5 of the Limitation Act is allowed. The delay in filing the appeal is condoned.