STATE OF RAJASTHAN Vs. OMPRAKASH

JUDGEMENT

(1.) Mr. Tarun Choudhary, learned counsel has put in appearance on caveat on behalf of the respondent.

(2.) Learned counsel for the appellants is directed to supply copy of the appeal as also application under Sec. 5 of the Limitation Act to Mr. Tarun Choudhary, learned counsel for the respondent and his name be shown in the Cause List.

(3.) Heard learned counsel for the parties on Application No. 760/2019 filed under Sec. 5 of the Limitation Act.