(1.) Heard.
(2.) Admit. Call for record.
(3.) Heard learned counsel for the petitioner and learned public prosecutor as well as learned counsel for the respondent on application for suspension of sentence No. 182/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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