(1.) The matter comes up on application filed by the complainant.
(2.) With the consent of parties, the matter is finally heard at this stage.
(3.) Petitioners have preferred this misc. petition seeking quashing of FIR No. 44/2019, registered at Police Station Mahila Thana, (Jaipur West).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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