LAWS(RAJ)-2019-2-127

ASHUTOSH SUITINGS PRIVATE LTD. Vs. PUNJAB NATIONAL BANK

Decided On February 05, 2019
Ashutosh Suitings Private Ltd. Appellant
V/S
PUNJAB NATIONAL BANK Respondents

JUDGEMENT

(1.) This writ petition has been filed by the petitioner with the following prayers:-

(2.) In the first round of litigation, the writ petition filed by the petitioner bearing S.B. Civil Writ Petition No. 17305/2018 was decided by the Co-ordinate Bench of this Court on 3/11/2018 which reads as under:-

(3.) Admittedly, the petitioner has filed an appeal before the DRAT against the order passed by the DRT dtd. 23/10/2018 along with an application for waiver of 50% pre-deposit. The DRAT on the appeal as well as on the exemption application filed by the petitioner issued the notice to the respondents vide order dtd. 6/11/2018 and the said application for waiver of 50% pre-deposit is still pending before the DRAT.