BANWARI LAL Vs. DIRECTOR (PRIMARY EDUCATION), BIKANER

JUDGEMENT

(1.) Application filed by the petitioners seeking early listing of the writ petition is allowed.

(2.) The matter is taken up for admission.

(3.) In the case of Om Prakash (supra), the Bench at Jaipur after noticing orders in the case of Hemlata Shrimali (supra) and Suman Bai (supra) observed as under:-