(1.) Learned counsel for the rival parties submit that issues involved in the present writ petition are pending consideration before Jaipur Bench of this Court.
(2.) The next date in such matters before the Jaipur Bench is 22/8/2019, hence list this case on 26/8/2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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