(1.) It is stated at Bar by learned counsel for the petitioner thatthe order, disobedience of which is complained of in the contemptpetition, has already been complied with. In view of compliance of the order, the contempt petition isdismissed. Notices are discharged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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