(1.) HEARD learned counsel for the parties.
(2.) THIS writ petition seeks to challenge the award of Labour Court dated 4.4.1995 by which termination of respondent-workman was declared illegal and he was held entitled to reinstatement with full back wages and continuity in service.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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