LAWS(RAJ)-1988-4-21

COMMISSIONER OF INCOME TAX Vs. KAILASH CHANDRA

Decided On April 28, 1988
COMMISSIONER OF INCOME-TAX Appellant
V/S
KAILASH CHANDRA. Respondents

JUDGEMENT

(1.) THIS reference under section 256(1) of the Income-tax Act, 1961, is at the instance of the Revenue to answer the following question of law, namely :-