LAWS(RAJ)-2018-1-364

SMT PARUL WIFE OF LOKESH KUMAR VERMA, D/O RAJENDRA KUMAR Vs. THE STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY DEPARTMENT OF PERSONNEL, SECRETARIAT, JAIPUR

Decided On January 10, 2018
Smt Parul Wife Of Lokesh Kumar Verma, D/O Rajendra Kumar Appellant
V/S
The State Of Rajasthan Through Its Principal Secretary Department Of Personnel, Secretariat, Jaipur Respondents

JUDGEMENT

(1.) It is stated that the controversy involved in this writ petition has already been decided by this court in the bunch of writ petitions led by SB Civil Writ Petition No.3968/2017, Manju Yadav v. State of Rajasthan and ors", decided on 29.11.2017 . The prayer is made to dispose of this writ petition also in the light of the aforesaid judgment.

(2.) In the bunch of writ petitions aforesaid, following order was passed -