THAWARA RAM AND OTHERS Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) These writ petitions have been filed by the petitioners seeking quashing of Physical Efficiency Test (PET) conducted on 5/9/2018 at Police Training Centre, Jodhpur.

(2.) It is inter alia indicated in the writ petitions that the respondents uploaded the admission cards late on 4/9/2018 and held the PET on 5/9/2018 at 6.00 am leading to the petitioners not getting adequate opportunity to appear at the PET, wherein, they participated and failed.

(3.) Further submissions have been made that on account of delay in uploading the admission cards, another chance was given to the candidates, who had not participated and, therefore, submission was made that those who participated by somehow reaching the venue cannot be discriminated qua the candidates, who did not participate at all and, therefore, the petitioners are entitled to another chance.