PRAKASH CHANDRA SON OF SHRI BHERA RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO THE GOVERNMENT AND COMMISSIONER

Referred Judgements :-

DIRECTOR,CENTRAL STATE FARM,SURATGARH. V. JUDGE,LABOUR COURT,BIKANER. [REFERRED TO]
A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
GOVERNMENT OF MYSORE VS. J V BHAT [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
DIVISIONAL MANAGER PLANTATION DIVISION ANDAMAN and NICOBAR ISLANDS VS. MUNNU BARRICK [REFERRED TO]
UMA NATH PANDEY VS. STATE OF U P [REFERRED TO]