SONIA GODHWANI Vs. HITESH GODHWANI

JUDGEMENT

(1.) This court yesterday, on 31.07.2018, had passed the following order:-

(2.) In pursuance of above said order, statement of the victim (name withheld to protect her identity) has been recorded by the Court of Chief Metropolitan Magistrate, Jaipur Metropolitan. The statement so recorded, for ready reference, is reproduced below:-

(3.) Shri Rajesh Kumar Meel, Additional Deputy Commissioner of Police, Jaipur (North), Investigating Officer, who is present in court, has stated that date of birth of the victim is 08.07.2000.