ANUPAMA CHOUDHARY Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) This writ petition has been filed by the petitioner with the following prayer:-

(2.) Counsel for the petitioner submits that the advertisement was issued by the respondents for filling up the post of Technical Helpers but provided benefit of 30% reservation to the women candidates.

(3.) Counsel for the respondents submits that against the same advertisement other candidate Gunesh Kumari filed S.B. Civil Writ Petition No. 14344/2018 which was dismissed by the coordinate bench of this court vide order dated 26.07.2018, which reads as under:-