KARISHMA MEENA Vs. STATE OF RAJATHAN AND OTHERS

Referred Judgements :-

A K KRAIPAK VS. UNION OF INDIA [REFERRED TO]
GOVERNMENT OF MYSORE VS. J V BHAT [REFERRED TO]
SWADESHI COTTON MILLS NATIONAL TEXTILE CORPORATION UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
DIVISIONAL MANAGER PLANTATION DIVISION ANDAMAN and NICOBAR ISLANDS VS. MUNNU BARRICK [REFERRED TO]
UMA NATH PANDEY VS. STATE OF U P [REFERRED TO]
DIRECTOR, CENTRAL STATE FARM AND ORS. VS. JUDGE, LABOUR COURT AND ORS. [REFERRED TO]