(1.) This is revenue s appeal against the order of the learned Tribunal dated 19-9-2003, Annex. 3, passed in appeal No. 365 of 1998, relating to assessment year 1994-95.
(2.) The appeal was admitted on 9-12-2004, by framing the following substantial question of law:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN