KISHNA RAM Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) In this habeas corpus petition, notices were issued on 30.05.2017.

(2.) Today, the learned counsel appearing for the corpus Guddi Devi @ Guidya Bishnoi submits that he will produce the corpus Guddi Devi @ Guidya Bishnoi within short time.

(3.) The corpus Guddi Devi @ Guidya Bishnoi produced before us. We have perused the entire record of this habeas corpus petition as well as the case diary.