LAWS(RAJ)-2017-2-273

MAN STRUCTURALS LTD HAVING ITS REGISTERED OFFICE AT NEAR LOCO Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD VIDYUT BHAWAN

Decided On February 08, 2017
Man Structurals Ltd Having Its Registered Office At Near Loco Appellant
V/S
Rajasthan Rajya Vidyut Prasaran Nigam Ltd Vidyut Bhawan Respondents

JUDGEMENT

(1.) The petitioners have filed the present writ petition inter alia challenging the demand raised by the respondent Rajasthan Rajya Vidyut Prasaran Nigam Ltd. (hereinafter referred to as the 'RRVPNL or Nigam'), with the following prayers : - Prayers (CW 1616/2001)

(2.) As identical facts and questions of law are involved in both the case, albeit some changes in relation to the date of order and amount involved, both the cases are being decided by a common order and for the purpose of deciding the questions involved skeleton facts of CW 1616/2001, Man Structurals Ltd. are being taken into consideration : -

(3.) In terms of the said purchase order, the petitioner supplied the required material from 09.04.1998 to 29.08.1998. After completion of the supply, the petitioner raised its bills which were duly paid.