PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI SHANKAR LAL SAINI, 480, HANTA NAGAR, NEAR NBC, HASANPURA, JAIPUR

Referred Judgements :-

LUKE V. IRC [REFERRED TO]
KESHAVJI RAVJI AND CO. V. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX V. RAJESH KUMAR JALAN [REFERRED TO]
COMMISSIONER OF INCOME TAX-II,CHANDIGARH V. MS. JAGRITI AGGARWAL [REFERRED TO]
FATHIMA BAI V. INCOME TAX OFFICER [REFERRED TO]
I.T.C. LTD. V. COMMISSIONER OF CENTRAL EXCISE,NEW DELHI [REFERRED TO]
ASHOK KAPASIWALA V. INCOME TAX OFFICER [REFERRED TO]
COMMISSIONER OF INCOME TAX V. JAGTAR SINGH CHAWLA [REFERRED TO]
COMMISSIONER OF INCOME TAX V. MS. JAGRITI AGGARWAL [REFERRED TO]
COMMISSIONER OF INCOME TAX V. SMT. VRINDA P. ISSAC [REFERRED TO]
COMMISSIONER OF INCOME TAX V. VRINDA P. ISSAC [REFERRED TO]
NANDLAL SHARMA V. INCOME TAX OFFICER [REFERRED TO]
PULIKKAL V. DY. CIT [REFERRED TO]
THE COMMISSIONER OF INCOME TAX,ROHTAK V. SHRI JAGTAR SINGH CHAWLA [REFERRED TO]
THE COMMISSIONER OF INCOME TAX [REFERRED TO]
G P CERAMICS PVT LTD VS. COMMISSIONER TRADE TAX UP [REFERRED TO]
SRINIWAS CABLE COMPONENTS VS. STATE OF MADHYA PRADESH [REFERRED TO]
SRI NIPUN MEHROTRA VS. THE ASSISTANT COMMISSIONER OF INCOME TAX [REFERRED TO]