(1.) The application seeking early listing of the case is allowed.
(2.) The matter is taken up.
(3.) This writ petition has been filed by the petitioner claiming the reliefs prayed therein.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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