STATE OF RAJASTHAN Vs. DEYS MEDICAL STORES LTD

Referred Judgements :-

ALEMBIC CHEMICAL WORKS CO. LIMITED AND ANR. V. COMMERCIAL TAX OFFICER,ASSESSMENT WING AND ORS. [REFERRED TO]
DABAR INDIA LIMITED V. ASSISTANT COMMISSIONER AND ORS. [REFERRED TO]
BAIDYANATH AYURVED BHAVAN LIMITED BAIDYANATH AYURVED BHAVAN LIMITED DABUR DR S K BURMAN PVT LIMITED DABUR DRS K BURMAN PVT LIMITED BAIDYANATH AYURVED BHAVAN LIMITED VS. COLLECTOR OF CENTRAL EXCISE NAGPUR:COLLECTOR OF CENTRAL EXCISE PATNA:UNION OF INDIA:COLLECTOR OF CENTRAL EXCISE INDORE [REFERRED TO]
B P L PHARMACEUTICALS LIMITED VS. COLLECTOR OF CENTRAL EXCISE VADODARA [REFERRED TO]
ALPIN INDUSTRIES VS. COLLECTOR OF CENTRAL EXCISE NEW DELHI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CALCUTTA IV VS. PANDIT D P SHARMA [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE CALCUTTA VS. SHARMA CHEMICAL WORKS [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE ALLAHABAD VS. HIMTAJ AYURVEDIC UDYOG KENDRA [REFERRED TO]
MEGHDOOT GRAMODYOG SEWA SANSTHAN U P VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
DANDWALA VS. STATE OF GUJARAT [REFERRED TO]
COMMISSIONER OF SALES TAX VS. RAJ AND CO [REFERRED TO]