R N SINGH Vs. PREM SINGH

JUDGEMENT

(1.) "Mirchibada Scandal" While Rome was burning Nero was fiddling ?

(2.) The allegation if proved would be startling, how non-supply of "Mirchibada with tea" by patient's parent attendants, costed precious life of "Child".

(3.) This is an application by four accused-petitioners Doctors and Nurses, for quashing the criminal proceedings against them, after a human life light has been extinguished due to their alleged negligence.