(1.) THIS is a reference by the Income-tax Appellate Tribunal, Delhi Bench B, under section 66(1) of the Indian Income-tax Act, 1922.
(2.) THE question referred to us reads as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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