LAWS(RAJ)-1956-11-43

RAMNIRANJAN KEDIA Vs. INCOME TAX OFFICER

Decided On November 26, 1956
RAMNIRANJAN KEDIA Appellant
V/S
INCOME-TAX OFFICER, 'A' WARD, UDAIPUR Respondents

JUDGEMENT

(1.) THIS is an application by Ramniranjan Kedia under Article 226 of the Constitution in an income-tax matter.

(2.) THOUGH the application is a long one running into 44 paragraphs, the brief and salient facts on which it is based are these --