SOMA DUNGAR Vs. STATE

Referred Judgements :-

SHAM SHANKAR KANKARIA VS. STATE OF MAHARASHTRA [REFERRED TO]
GARGI (SMT.) VS. STATE OF HARYANA [REFERRED TO]
JAYAMMA AND ANOTHER VS. STATE OF KARNATAKA [REFERRED TO]
MUNNU RAJA VS. STATE OF MADHYA PRADESH [REFERRED TO]
SURAJDEO OJHA VS. STATE OF BIHAR [REFERRED TO]
MOHANLAL GANGARAM GEHANI VS. STATE OF MAHARASHTRA [REFERRED TO]
RAMAWATI DEVI VS. STATE OF BIHAR [REFERRED TO]
STATE OF UTTAR PRADESH VS. RAM SAGAR YADAV [REFERRED TO]
NANHAU RAM VS. STATE OF MADHYA PRADESH [REFERRED TO]
STATE OF UTTAR PRADESH VS. MADAN MOHAN [REFERRED TO]
CHACKO VS. STATE OF KERALA [REFERRED TO]
P V RADHAKRISHNA VS. STATE OF KARNATAKA [REFERRED TO]
BABU SAHEBAGOUDA RUDRAGOUDAR VS. STATE OF KARNATAKA [REFERRED TO]