RADHAKISHAN Vs. STATE OF RAJASTHAN

JUDGEMENT

(1.) By way of filing the instant petition, the petitioners assail the impugned order dtd. 16/7/2025 passed by the learned Additional Sessions Judge (Women Atrocities Cases), Bikaner, in Sessions Case No. 59/2021, whereby charges for the offences under Ss. 341, 323, 325, 307 and 354 read with Sec. 34 of the IPC have been framed against the petitioners, despite the absence of prima facie material and in gross abuse of the process of law. Brief Facts of the Case

(2.) That the brief facts of the case, which have necessitated the filing of the present revision petition, are that on 30/5/2021 at about 11:02 a.m., respondent No.2/complainant, along with her husband Prem Kumar, submitted a written report before the Station House Officer, Police Station Kotegate, District Bikaner, alleging that several civil and criminal litigations were pending between her husband Prem Kumar and her brother-in-law Radhakishan in relation to property disputes, on account of which Radhakishan and his family were harboring animosity against her and her family. It was further alleged that on 29/5/2021 at about 8:00 p.m., while the complainant was bringing her cow home to tie it, accused Radhakishan, Kiran wife of Radhakishan, Jugal Kishore son of Radhakishan, and Ganga wife of Jugal Kishore were allegedly lying in wait. As soon as the complainant reached near her house, accused Kiran and Ganga allegedly caught hold of her hair and pulled her down, whereafter all the accused persons allegedly assaulted her with the intention to kill her. It was specifically alleged that accused Jugal Kishore inflicted a blow on her head with a thick stick with the intention to cause her death.

(3.) It was further alleged that during the course of the said assault, accused Radhakishan and Jugal Kishore allegedly put their hands inside the blouse of the complainant with the intention of outraging her modesty. The complainant further alleged that she sustained grievous injuries on her head as well as injuries all over her body due to the blows inflicted by accused Jugal Kishore.